Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(xvi) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(xvi)the duties and powers of the Boards and Committees to be appointed by the University jointly with any other University or body;