Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18C(2)] [Section 18C] [Entire Act]

State of Odisha - Subsection

Section 18C(2)(g) in The Orissa Agricultural Produce Markets Act, 1956

(g)the procedure for carrying out the functions of the Board under the Act; and