Patna High Court - Orders
Manzar Hussain( Muttawalli) vs The State Of Bihar & Ors on 23 December, 2014
Author: Jyoti Saran
Bench: Jyoti Saran
Patna High Court CWJC No.2662 of 2014 (6) dt.23-12-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2662 of 2014
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Manzar Hussain( Muttawalli)
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Praveen Prabhakar
For the Respondent/s : Mr. M.K.Singh, SC-6
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
6 23-12-2014As prayed for on behalf of the respondents with consent of the petitioner, put up this matter on 8.1.2015 within top ten cases in the same list.
(Jyoti Saran, J) SKPathak/-
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