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[Cites 0, Cited by 0] [Section 90(12)] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(12)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)In all other matters such as leave, leave salary, travel concessions, medical aid, advance for purchase of conveyance, housing advance, maintenance and verification of service books, fixation of pay, etc. which are not covered by these Rules, the provisions contained in the Civil Service Rules of the Government shall be applicable to all employees of the Board.