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[Cites 0, Cited by 0] [Section 38A] [Entire Act]

Union of India - Subsection

Section 38A(b) in The General Insurance Business (Nationalisation) Act, 1972

(b)shall be exercisable by the International Financial Services Centres Authority established under sub-section (1) of section 4 of the International Financial Services Centres Authority Act, 2019,