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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(t) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(t)"University Lecturer," "University Reader", "University Professor" or "University Teacher" means Lecturer, Reader, Professor or Teacher, respectively, appointed or deemed to be appointed as such by the University;