Punjab-Haryana High Court
Punjab Urban Planning And Development ... vs Jarnail Singh And Another on 28 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.1180 of 2006 (O&M)
Punjab Urban Planning and Development Authority
...... Appellant
Versus
Jarnail Singh and another
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: None for the appellant.
None for the land owner.
Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2269 of 2005, titled Baldev Singh Versus State of Punjab.
(RAJESH BINDAL) 28.10.2010 JUDGE sarita