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Punjab-Haryana High Court

Punjab Urban Planning And Development ... vs Jarnail Singh And Another on 28 October, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH


                                            R.F.A. No.1180 of 2006 (O&M)

Punjab Urban Planning and Development Authority
                                           ...... Appellant
                          Versus


Jarnail Singh and another
                                           .... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: None for the appellant.

None for the land owner.

Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2269 of 2005, titled Baldev Singh Versus State of Punjab.

(RAJESH BINDAL) 28.10.2010 JUDGE sarita