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State of Uttar Pradesh - Section

Section 1 in The United Provinces Hindu Women's Rights to Property (Extension to Agricultural Land) Act, 1942

1. Short title and extent.

(1)This Act may be called the United Provinces Hindu Women's Rights to Property (Extension to Agricultural Land) Act, 1942.
(2)It extends to the whole of [Uttar Pradesh] [Substituted by the A.O., 1950].