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State of Tamilnadu - Section

Section 3 in Tamil Nadu Nambudri Act, 1932

3. Proprietary right of members in illom properties.

(1)Every member of an illom, whether male or female, shall have an equal proprietary interest in its properties.
(2)Such proprietary interest shall not, in any manner, be impaired or affected by reason of the deviation of such member from any orthodox custom or usage.