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Prakash Ply Centre Pvt Ltd vs Minoo H. Hiramanik on 29 August, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

       ITEM NO.10                              COURT NO.10                      SECTION XVI

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

       I.A. 1-2/2015 in Civil Appeal                  Nos. 4667-4668/2014

       PRAKASH PLY CENTRE PVT LTD                                               Appellant(s)

                                                       VERSUS

       MINOO H. HIRAMANIK & ORS                                                 Respondent(s)

       (for directions and office report)

       Date : 29/08/2016 These applications were called on for hearing
       today.

       CORAM :
                           HON'BLE MR. JUSTICE KURIAN JOSEPH
                           HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

       For Appellant(s)                  Mr. Ashok Bhan, Sr. Adv.
                                         Mr. Subhasish Bhowmick,Adv.
                                         Mr. Dipankar H., Adv.

       For Respondent(s)                  Mr. Satish Kumar,Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

I.A. Nos 1-2/2015 are dismissed. Issue notice to the alleged contemnors/respondents. Personal appearance of the alleged contemnors/respondents is dispensed with for the time being.

Mr. Subhasish Bhowmick, learned counsel accepts notice on behalf of alleged contemnors.

Counter affidavit be filed within four weeks. Rejoinder affidavit be filed within another two weeks.

Reason: (Rajni Mukhi) (Renu Diwan) SR. P.A. ASSISTANT REGISTRAR