Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 262(2)] [Section 262] [Entire Act] State of Uttar Pradesh - Subsection Section 262(2)(k) in Uttar Pradesh Municipal Corporation Act, 1959 (k)the manner of filing and disposal of appeals filed under Section 261 and the period within which appeals may be filed.