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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(e) in Police Regulations, Calcutta, 1968

(e)Responsibility of divisional police. - Nothing in the foregoing regulations shall be read as restricting in any way the responsibility of the divisional police for the maintenance of law and order at public meetings and the responsibility of the Officers-in-charge of the police station within the local limits of which the meeting is held for making arrangements to prevent any breach of the peace and for passing such legal orders as are necessary to control the meeting.