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[Cites 0, Cited by 0] [Section 1C] [Entire Act]

State of Assam - Subsection

Section 1C(2) in Rules for the Administration of Justice and Police in the Sibsagar, Nowgong and Mikir Hills Tracts (Mikir Hills)

(2)The term "Deputy Commissioners" and "their Assistants" wherever they occur, shall be read as "Deputy Commissioner" and "his Assistants" respectively.II-Police