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[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Punjab - Subsection

Section 120(1)(a) in The Punjab Municipal Act, 1999

(a)the Mayor if present, or in his absence, the Senior Deputy Mayor, if present, or in the absence of both the Mayor and the Senior Deputy Mayor, the Deputy Mayor in the case of a Municipal Corporation;