Delhi High Court - Orders
Modern Public School Education Society ... vs Honourable Lieutenant Governor & Anr on 2 April, 2024
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13199/2021
MODERN PUBLIC SCHOOL EDUCATION SOCIETY (REGD.) &
ANR. ..... Petitioners
Through: Mr. Amit Sibal, Sr. Advocate with
Mr. Kamal Gupta, Mr. Sparsh
Aggarwal & Ms. Paradhi Bist,
Advocates
versus
HONOURABLE LIEUTENANT GOVERNOR
& ANR ...... Respondents
Through: Ms. Manika Tripathy, Standing
Counsel with Mr. Chirantan Saha and
Aishwary Jaiswal, Advs. for DDA.
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 02.04.2024
1. Re-notify on 07th August, 2024.
2. Interim orders, if any, to continue.
BY ORDER COURT MASTER APRIL 2, 2024/kr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2024 at 01:39:41