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Delhi High Court - Orders

Modern Public School Education Society ... vs Honourable Lieutenant Governor & Anr on 2 April, 2024

                                          $~68
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 13199/2021
                                                      MODERN PUBLIC SCHOOL EDUCATION SOCIETY (REGD.) &
                                                      ANR.                                       ..... Petitioners
                                                                  Through: Mr. Amit Sibal, Sr. Advocate with
                                                                           Mr. Kamal Gupta, Mr. Sparsh
                                                                           Aggarwal & Ms. Paradhi Bist,
                                                                           Advocates
                                                                  versus

                                                      HONOURABLE LIEUTENANT GOVERNOR
                                                      & ANR                                     ...... Respondents
                                                                    Through: Ms. Manika Tripathy, Standing
                                                                             Counsel with Mr. Chirantan Saha and
                                                                             Aishwary Jaiswal, Advs. for DDA.
                                                      CORAM:
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER

% 02.04.2024

1. Re-notify on 07th August, 2024.

2. Interim orders, if any, to continue.

BY ORDER COURT MASTER APRIL 2, 2024/kr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2024 at 01:39:41