Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Bahadur Kumar vs The State Of Madhya Pradesh on 9 October, 2023

Author: Prem Narayan Singh

Bench: Prem Narayan Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 11332 of 2023 (BAHADUR KUMAR Vs THE STATE OF MADHYA PRADESH) Dated : 09-10-2023 Parties through their counsel.

As prayed, list after four weeks.

(PREM NARAYAN SINGH) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 10-10-2023 11:44:17