Madhya Pradesh High Court
Bahadur Kumar vs The State Of Madhya Pradesh on 9 October, 2023
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 11332 of 2023 (BAHADUR KUMAR Vs THE STATE OF MADHYA PRADESH) Dated : 09-10-2023 Parties through their counsel.
As prayed, list after four weeks.
(PREM NARAYAN SINGH) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 10-10-2023 11:44:17