Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 4 in Haryana Liquor Licence Rules, 1970 4. Every license shall be granted to a particular licensee in respect of particular premises [/area.] [Inserted by Haryana Notification No. S.O.139/P.A.1/1914/S.59/2003 dated 25.11.2003.]
