Himachal Pradesh High Court
Girdhari Lal vs . State Of Hp And Another on 6 November, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Girdhari Lal vs. State of HP and another CWP No. 4301 of 2024 06.11.2024 Present: Mr. Jai Ram Sharma, Advocate, for the petitioner.
Mr. Rajpal Thakur, Addl. AG for respondents-State. Mr. Vivek Sharma, Advocate for respondent No. 2. Reply stands filed. Rejoinder thereto, as prayed for, be filed within a period of six weeks. List thereafter.
(Ajay Mohan Goel) Judge November 06, 2024 (narender)