Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 85 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 85. Custody of papers relating to election. - The Returning Officer shall keep in custody the packets referred to in rule 70 and all other papers relating to the election.
