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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(1) in The Indian Post Office Rules, 1933

(1)The sender of a registered article posted in India and addressed to any country belonging to the Universal Postal Union shall be entitled to apply for an advice of delivery at the time of posting by paying a fee, in addition to the postage and registration fee, at the rates indicated below:-Table
  Fee
Registeredarticles ForBhutan and Nepal Forother foreign countries
1. For"Blind Literature" Packets Nil Nil
2. Forother than “Blind Literature“ Packets Rs. 5.00 Rs. 10.00
Vide GSR 310 (E) dated 12th April 2010