Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 215] [Entire Act] State of Goa - Subsection Section 215(1) in Goa Prisons Rules, 2006 (1)All menial and other duties in a prison shall be assigned by the Work Assignment Committee formed under rule 219 to all labouring prisoners, regard being had to the history of each prisoner and type of work he used to do, as a free citizen.
