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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(13) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

(13)The power exercised by the Chancellor under sub-sections (11) and (12) shall not be called in question in any Civil Court.