Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Mizoram - Subsection

Section 101(2) in Mizoram (Land Revenue) Act, 2013

(2)If any person refuses or fails to comply with an order made under sub-section (1), the competent authority may evict such person from the land.