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Madhya Pradesh High Court

Tejbahadur vs The State Of Madhya Pradesh on 4 January, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-4765-2017 (TEJBAHADUR Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 04-01-2018 Parties through their counsel. Learned counsel for the appellant seeks and is granted time to argue the matter. As prayed, list after a week. (RAJEEV KUMAR DUBEY) JUDGE ml-