Section 19(1) in The M.P. Paramedical Council (Election of Members) Regulations, 2001
(1)The Returning Officer shall reject the envelop intended for voting paper, if :-(a)the declaration is not placed out of the envelop intended for voting paper, if;(b)the declaration has been received in another form than that was sent to the voter by the Returning Officer; or(c)the declaration has not been signed by the elector; or(d)the voting paper has not been kept in the envelop intended for the purpose and the same has been kept in the outer envelop: or(e)the outer envelop contains more than one declaration or the voting papers; or(f)the declaration of the elector does not carry the registration number of the State Paramedical Council.
