Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 64] [Article 33] [Constitution] Constitution Subarticle Article 33(c) in Constitution of India (c)persons employed in any bureau or other organisation established by the State for purposes of intelligence or counter intelligence; or
