Section 8 in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
8. Authorities of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.].
- The following shall be the authorities of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.]:-(i)the General Council;(ii)the Executive Council;(iii)the Academic Council;(iv)the Finance Committee; and(v)such other authorities as may be prescribed.
