Section 6(2)(c) in The Bombay Non-Agriculturists' Loans Act, 1928

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Bombay Presidency - Subsection

Section 6(2)(c) in The Bombay Non-Agriculturists' Loans Act, 1928

(c)the nature of the security, if any, to be taken for the due application and repayment of the money, the rate of interest at which the conditions under which the loans may be granted and the manner and term of granting loans; and

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Bombay Presidency - Subsection

Section 6(2)(c) in The Bombay Non-Agriculturists' Loans Act, 1928