Jharkhand High Court
Ramjivan Singh vs The State Of Jharkhand ... ... Opposite ... on 1 December, 2022
Author: Ambuj Nath
Bench: Ambuj Nath
IN THE HIGH COURT OF JHARKHAND AT RANCHI
A.B.A. No. 9176 of 2022
Ramjivan Singh ... Petitioner
- Versus -
The State of Jharkhand ... ... Opposite Party
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CORAM: - HON'BLE MR. JUSTICE AMBUJ NATH
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For Petitioner : Mr. Pramod Kr. Jha, Advocate For the State : Ms. Snehlika Bhagat, A.P.P.
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04/01.12.2022 Call for the case diary from the court concerned, put up this case after receipt of the same.
(Ambuj Nath, J.) Jay/-