Bombay High Court
Mr. Lenin Alvares Since Deceased Thr. ... vs Mr. Subhas John Paul Alvares And Ors on 18 February, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Megha 21_caf_4913_2016.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.4913 OF 2016
WITH
CIVIL APPLICATION NO.3963 OF 2018
WITH
CIVIL APPLICATION NO.4914 OF 2016
IN
FIRST APPEAL (STAMP) NO.14609 OF 2016
Lenin Alvares since deceased through ...Appellant
is L.R's
a. Pamela Alvares and Ors.
In the matter between
Lenin Alvares since deceased through
is L.R's
a. Pamela Alvares and Ors.
...Applicants.
Versus
Mr. Subhash John Paul Alvares and
Ors. ...Respondents
.....
Mr. Dushyant Krisha with Mr. Nigel Quraishy for the Applicants.
Mr. P. Ranjan I/b. M/s. Halai and Co. for the Respondent No.1.
Ms Geeta P. Sonawane I/b. Mr. Denzil D'mello for the Respondent
No.2.
Mr. Arjun Prabhu I/b. Mr. Kevin A. Chettian for the Respondent No.3.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED: 18th FEBRUARY, 2019.
P.C.:-
The learned counsel for the Applicants seeks leave to file additional affidavit in support of the applications. Affidavit, if any, to Megha 1/2 ::: Uploaded on - 25/02/2019 ::: Downloaded on - 18/03/2019 01:08:51 ::: Megha 21_caf_4913_2016.doc be filed in the office within a period of two weeks with advance copy to the other side. Respondents, to file their reply, if any, within a period of two weeks thereafter.
2. Stand over to 18.3.2019.
(SMT. ANUJA PRABHUDESSAI, J.) Megha 2/2 ::: Uploaded on - 25/02/2019 ::: Downloaded on - 18/03/2019 01:08:51 :::