Kerala High Court
M/S. Asian Constructions vs The Superintendent Of Police on 14 July, 2011
Author: Pius C.Kuriakose
Bench: Pius C.Kuriakose, C.K.Abdul Rehim
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 15485 of 2011(I)
1. M/S. ASIAN CONSTRUCTIONS,
... Petitioner
Vs
1. THE SUPERINTENDENT OF POLICE,
... Respondent
2. THE SUB INSPECTOR OF POLICE,
3. SAJEEVAN, S/O. BHASKARAN,
4. A.P.RAMESHAN MASTER, S/O. LATE
5. SUJIRAN, S/O. SREEDHARAN MASTER,
6. AMMAD, S/O. SOOPPI,
7. PURAMERI GRAMA PANCHAYAT,
For Petitioner :SRI.P.R.AJITHKUMAR
For Respondent :SRI.P.R.SREEJITH
The Hon'ble MR. Justice PIUS C.KURIAKOSE
The Hon'ble MR. Justice C.K.ABDUL REHIM
Dated :14/07/2011
O R D E R
PIUS C. KURIAKOSE & C.K.ABDUL REHIM, JJ.
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WP(C). No. 15485 of 2011
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Dated this the 14th day of July, 2011
J U D G M E N T
Pius C.Kuriakose, J.
It is submitted that appeal is pending before the Tribunal for Local Self Government Institutions regarding the permit for construction. Under the above circumstance we close this writ petition without examining the merits of the grounds. It is open to the petitioner to move again once the proceedings before the Tribunal are over.
(PIUS C.KURIAKOSE, JUDGE) (C.K.ABDUL REHIM, JUDGE) ksv/-