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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(p) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(p)Submit annual statement for each financial year in such form as may be prescribed by the Commissioner or Director of Horticulture by 15th April of every year.