Delhi High Court - Orders
Zostel Hospitality Private Ltd vs Oravel Stays Limited (Earlier Oravel ... on 10 March, 2022
Author: Manmohan
Bench: Manmohan, Sudhir Kumar Jain
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 58/2022 & CAV 47/2022, CM APPLs.11477-
11479/2022
ZOSTEL HOSPITALITY PRIVATE LTD. ..... Appellant
Through: Mr. Abhishek Malhotra, Advocate with
Ms. Shilpa Gamnani and Mr. Atmaja
Tripathy, Advocates.
versus
ORAVEL STAYS LIMITED (EARLIER ORAVEL
STAYS PRIVATE LIMITED) & ANR. ..... Respondents
Through: Mr. Rajiv Nayar, Senior Advocate with
Mr. Lynn Pereira, Ms. Suman Yadav,
Mr. Ayush Dhwan, Mr. Kunal Dutta and
Ms. Vaishnavi Rao, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 10.03.2022 At the request of Mr. Rajiv Nayar, learned senior counsel for the respondents, adjourned to 14th March, 2022 at 2:30 p.m. MANMOHAN, J SUDHIR KUMAR JAIN, J MARCH 10, 2022 js Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:12.03.2022 16:54:35