Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act] State of Haryana - Subsection Section 57(2)(i) in Faridabad Metropolitan Development Authority Act, 2018 (i)the form in which the Faridabad Police may be required to take action in aid of the Authority under clause (i) of sub-section (2) of section 16;