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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(b) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(b)terminate the nomination of any part time member who is not a servant of the Government after giving him notice for such period as may be prescribed; and