Supreme Court - Daily Orders
Kamla Devi vs Virendra Kumar Verma . on 28 March, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.19 COURT NO.12 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.2183/2016
(Arising out of impugned final judgment and order dated 04/12/2015
in CRLR No. 391/1999 passed by the High Court of Judicature at
Allahabad, Lucknow Bench)
KAMLA DEVI Petitioner(s)
VERSUS
VIRENDRA KUMAR VERMA AND ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief)
Date : 28/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Subramanian Prasad,Sr.Adv.
Mr. Abhay Kumar,Adv.
Mr. Vineet Kr. Singh,Adv.
Mr. Tenzing Tsering,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner. The special leave petition is dismissed.
(Madhu Bala) (Tapan Kr. Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2016.03.28
17:01:04 IST
Reason: