Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in The Sailing Vessels (Assignment of Free Board) Rules, 1960 12. Certificate to be exhibited on vessel. - The free board certificate shall beexhibited in a conspicuous part of the vessel when it is in use.
