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State of Madhya Pradesh - Section

Section 231 in The M.P. Irrigation Rules, 1974

231.

After finalisation of thoks and timings, a meeting of the concerned permanent holders of the command will again be arranged, and [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] so finalised will be discussed with them and if need be reasonable modifications may be made, and signatures of those who are present at the meeting, may be obtained on all these documents, and detailed report will be submitted to the Executive Engineer for approval.