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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(2) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(2)Any of the officers authorised by or under sub section (1) may require any person to be present before him to furnish any information or to produce any document then and there in his possession or power.