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State of Rajasthan - Section

Section 6 in The Rajasthan Colonisation (Eviction of Trespassers) Rules, 1975

6. Classification of civil prisoner.

- The Collector shall, after taking into consideration the social status of the trespasser send his recommendation to the Superintendent of Jail about the classification of the prisoner as superior class or ordinary class. On receipt of this recommendation, the Superintendent shall treat the superior class civil prisoner as 'B' Class in-mate and the ordinary class civil prisoner as 'C' class in-mate as prescribed in the Rajasthan Prison Rules, 1951.