Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

(1)The Government shall within a period of six months from the date of the commencement of this Act, by notification in the Government Gazette, constitute for each district a Tribunal for the purpose of adjudicating and deciding upon the order for maintenance under section 5.