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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(2)(a) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(a)in the case of a service voter, such officer as may be appointed in this behalf by the Commanding Officer of the unit, ship or establishment in which the voter or her husband, as the case may be, is employed;