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Madhya Pradesh High Court

Annu @ Anil vs The State Of Madhya Pradesh on 23 November, 2021

Author: Rajendra Kumar Srivastava

Bench: Rajendra Kumar Srivastava

1 CRA-2353-2012 The High Court Of Madhya Pradesh CRA No. 2353 of 2012 (ANNU @ ANIL AND OTHERS Vs THE STATE OF MADHYA PRADESH) 43 Jabalpur, Dated : 23-11-2021 List this matter along with Cr.A.No.1152/2018.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE A.Praj.

Signature Not Verified SAN Digitally signed by ASHWANI PRAJAPATI Date: 2021.11.23 17:42:36 IST