Section 3(1)(m) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(m)"Presiding Officer", includes any polling officer performing any of the functions of a Presiding Officer under sub-rules (2) and (3) of Rule 30;

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