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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Chattisgarh - Subsection

Section 67(1)(i) in The Chhattisgarh Motor Vehicles Rules, 1994

(i)to grant, refuse or renew licences of Agents under Rule 120 and 132 or to suspend a licence under Rule 128 or to recover from the holder thereof sum of money agreed upon in lieu of suspension :