Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] State of Kerala - Section Section 23 in Mahatma Gandhi University Act 1985 (23). The Vice-Chancellor shall exercise such other powers and perform such other functions as may be prescribed by the Statutes.
