Allahabad High Court
Bans Deo & Others vs Dy. Director Of Consolidation, ... on 22 July, 2010
Author: Sabha°Eet Yadav
Bench: Sabha°Eet Yadav
Court No. - 5 Case :- WRIT - B No. - 17086 of 2008 Petitioner :- Bans Deo & Others Respondent :- Dy. Director Of Consolidation, Bulandshahar & Others Petitioner Counsel :- V. Singh Respondent Counsel :- C.S.C.,Kasif Gilani,V.K. Singh Hon'ble Sabha°eet Yadav,J.
List after two months. Interim order granted earlier by this Court is extended till the next date of listing.
Order Date :- 22.7.2010 SL