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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(ii) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(ii)for the second or any subsequent offence, with imprisonment for a term which may extend to one year or with fine which may extend to one thousand rupees, or with both.