Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 537] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 537(c) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(c)[ Omitted] [Words 'or' and 'clause (c)' omitted by Act XXXVII of 1978, Section 73.],