Income Tax Appellate Tribunal - Delhi
M/S Kukra Chain & Jewellery Pvt. Ltd., ... vs Dcit, New Delhi on 2 January, 2018
Income Tax Appellate Tribunal भारत सरकार Goverment of India विधि एवं न्याय मंत्रालय Ministry of Law and Justice Home A+ A-
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Contact Us Feedback Telephone Directory Terms & Conditions Latest Updates Bangalore - Cause List for 21 to 25th May 2018 937.61 KB Shri Tarvinder Singh Kapoor, Accountant Member and Shri Partha Sarthi Chudhuri, Judicial Member, ITAT, Lucknow Benches will be tour to ITAT, Allahabad Bench during 02 - 13 July 2018 51.75 KB Ms. Madhumita Roy, Judicial Member, ITAT, Ahmedabad Benches will be on tour to ITAT, Kolkata Beches during 21 - 25 May, 2018.
33.24 KB Shri R.C. Sharma, AM, ITAT, Mumbai Benches will be on tour to ITAT, Jodhur Bench during 21 - 25 May, 2018.
58.26 KB Shri M. Balaganesh, Accountant Member, Shri S.S.V. Ravi, Judical Member, ITAT, Kolkata Benches, Kolkata will be on tour to ITAT, Patna during 09 - 13 Oct 2017.
132.75 KB Shri Pramod Kumar, Accountant Member, ITAT, Ahmedabad Benches will be on tour to ITAT, Delhi Benches during 21 - 25 May 2018.
127.50 KB Shri Sunil Kumar Yadav, Judicial Member,ITAT Bangalore Benches will be on tour to ITAT, Delhi Benches during 14 - 25 May 2018.
64.61 KB Shri Waseem Ahmed, Accountant Member, ITAT, Kolkata Benches has been transferred to ITAT Ahmedabad Benches with effect from 26 Apr 2018 (A/N).
34.59 KB Shri Narendra Kumar Billaiya, Accountant Member, ITAT, Ahmedabad Benches has been transferred to ITAT Delhi Benches with effect from 26 Apr 2018 (A/N).
34.59 KB Shri Narendra S. Saini, Accountant Member, and Shri Pavan Kumar Gadale, Judicial Member, ITAT, Cuttack Bench will be on tour to ITAT, Guwahati Bench during 21 May - 01 June 2018.
33.19 KB About the Tribunal ITAT is a quasi judicial institution set up in January, 1941 and specializes in dealing with appeals under the Direct Taxes Acts. The orders passed by the ITAT are final, an appeal lies to the High Court only if a substantial question of law arises for determination.
Starting in 1941 with six Members constituting three Benches - one each at Delhi, Kolkata (Calcutta) and Mumbai (Bombay), the numbers of Benches have progressively increased and presently ITAT has 63 Benches at 27 different stations covering almost all the cities havin...
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About the President Shri G.D. Agrawal Born on 07 Jul 1957 at Rajnandgaon (M.P.), Shri Gopal Das Agrawal did his schooling in Rajnandgaon. Educational Qualification of Shri Agrawal is B. Com., LL.B., F.C.A. He has practiced as Chartered Accountant for 15 years (1980-1994) at Raipur (M.P.).
On 31st May 1994, Shri Agrawal joined the Tribunal as Accountant Member at Delhi Benches an...
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What's New in the Site Mumbai - Cause List for 21 - 25 May 2018.
1.61 MB Pune - Constitution from 21 - 25 May 2018.
144.45 KB Mumbai - Constitution for 21 - 25 & 28 May - 01 June 2018.
54.24 KB Delhi - Tender notice inviting quotations for Comprehensive Annual Maintenance Contract (CAMC) of Air Conditioners.
27.13 KB Delhi - Constitution from 14 - 25 May, 2018.
36.73 KB Ahmedabad - Cause list for 14 - 17 May 2018.
62.85 KB Ahmedabad - Constitution for 14 - 25 May 2018.
23.44 KB Bangalore - Constitution from 14/05/2018 to 25/05/2018 81.14 KB Chennai Benches Constitution from 14.05.2018 to 25.05.2018 516.17 KB Hyderabad - Constitution for 07 - 18 May 2018 26.01 KB Delhi - Cause List of E bench May 2018.
660.77 KB Lucknow- Constitution and Cause List from 07/05/2018 to 25/05/2018.
6.20 MB Delhi - Cause List for May, 2018. Bench A, B, C, D, F, G, I-1, I-2 & SMC.
4.46 MB Important Links Sitemap Terms and Conditions Website Policies Contact Us About ITAT About the Tribunal President of the Tribunal Benches of the Tribunal E-Filing E-File your Appeals and Documents Judicial Information Case Status Tribunal Orders Notice Board (Judicial Info) General Information RTI Act, 2015 Disclosure under RTI Act, 2005 Holiday Lists Recruitments News Employees Corner Official Language News Tenders and Auctions Media Gallery Photo and Video Gallery Articles, Speeches and Lectures Press Releases Contact Us Contact Us Feedback Telephone Directory Site designed, hosted by Income Tax Appellate Tribunal, Dept. of Legal Affairs, Min. of Law & Justice, Government of India. Content Owned, Updated and Maintained by Income Tax Appellate Tribunal, Dept. of Legal Affairs, Min. of Law & Justice, Government of India.